Section 38(4) in Rules under the United Provinces Excise Act, 1910
(4)The auction fee system - Under this system the amount of licence fee is determined by competition among bidders for the right to sell.This system at present applies to-(a)fees for the retail sale of country spirit under the distillery system;(b)fees for the manufacture and retail sale of country spirit under the outstill system;(c)fees for the exclusive privilege of manufacture and retail sale of tari within areas where the farming system of supply of tari is in force;(d)fees for the manufacture and vend of tari at individual shops settled under the shop-to-shop system; and(e)fees for the retail vend of Bhang.Section V-Wholesale Vend and Retail Vend
