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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Rajasthan - Subsection

Section 12(6) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(6)In an emergency, which in the opinion of the Vice- Chancellor requires immediate action to be taken, he or she shall take such action as he or she deems necessary and shall at the earliest opportunity report the action taken to the officer, authority or other body who or which in the ordinary course would have dealt with the matter.