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State of Rajasthan - Section

Section 97A in The Rajasthan Sales Tax Act, 1994

97A. [ Power to charge composition fee. [Inserted by Rajasthan 5 of 2001, w.e.f. 26-5-2001, except amendment of Section 81(1).]

- The State Government in the public interest may notify composite fee in lieu of exemption fee, composition fee or amount, or any other fee payable under the Act.]