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Kerala High Court

Kollam Mavally Muslim Jama-Ath Rep. By ... vs Kerala State Waqf Board on 8 January, 2025

Author: Amit Rawal

Bench: Amit Rawal

                                                          2025:KER:1050


               IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

                 THE HONOURABLE MR. JUSTICE AMIT RAWAL

                                   &

               THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR

    WEDNESDAY, THE 8TH DAY OF JANUARY 2025 / 18TH POUSHA, 1946

                         WP(C) NO. 240 OF 2025

PETITIONERS:

    1     KOLLAM MAVALLY MUSLIM JAMA-ATH REP. BY ITS SECRETARY
          AJESH HAQUE, AGED 50 YEARS,
          MULANGADAKAM, THIRUMULLAVARAM P.O,
          KOLLAM, PIN - 691012

    2     AJESH HAQUE, AGED 50 YEARS,
          S/O. FAZAL HAQUE, JENNATH, N.N.NAGAR 119,
          THIRUMULLAVARAM P.O, KOLLAM, SECRETARY,
          MAVALLY MUSLIM JAMA-ATH, PIN - 691012

    3     THAHA KOYA,
          AGED 70 YEARS,
          S/O MUHAMMED KUNJU, FATHIMA MANZIL, PUNNATHALA,
          THIRUMULLAVARAM P.O, KOLLAM, PIN - 691012


          BY ADVS.
          P.A.ABDUL JABBAR
          MUHAMMED SHAFFI
          SHAHIM BIN AZIZ




RESPONDENTS:

    1     KERALA STATE WAQF BOARD
          REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
          V.I.P. ROAD, KALOOR, PIN - 682017

    2     CHIEF EXECUTIVE OFFICER
                                                           2025:KER:1050
WP(C) NO. 240 OF 2025

                                   2


             KERALA STATE WAQF BOARD,
             V.I.P. ROAD, KALOOR, PIN - 682017

     3       DIVISIONAL WAQF OFFICER
             KERALA STATE WAQF BOARD DIVISIONAL OFFICE,
             THIRUVANANTHAPURAM, ARTLEE COMFORT, NALANDA ROAD, PMG
             VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033

     4       H. SHOUKKATHALI, S/O. HUSSAIN KUNJU, S.N. MANZIL,
             PUNNATHALA, KOLLAM, PIN - 691012

     5       NOUSHAD M, S/O. MUHAMMED KUNJU, THEKKUM BAGAM (H),
             PUNNATHALA, KOLLAM, PIN - 691012

     6       THAJUDHEEN
             S/O. ABDUL RAHMAN, ODAPPALLY HOUSE, THOPPIL NAGAR,
             KAVANAD, KOLLAM, PIN - 691003

     7       ANSAR ASEEZ, S/O. ASEEZ, KALAVARA (H), PUNNATHALA,
             KOLLAM, PIN - 691012

     8       A.K. ASEEM, S/O. AHAMMED KOYA, KANDATHIL (H),
             THANGASSERY, KOLLAM, PIN - 691007

     9       MUHAMMED SALEEM, S/O. ABDUL RASAK, THARAYIL (H),
             PUNNATHALA, KOLLAM, PIN - 691012

     0       ALSHAAB, S/O. SHARAFUDHREN, INCHAKKAL (H),
             MULANKADAKAM, KOLLAM, PIN - 691012

     11      ANSAR, S/O. ABDUL KADER, ASNA MANZIL, MILLENIUM NAGAR-
             29, KAVANAD, KOLLAM, PIN - 691003

     12      MUHAMMED BAKKAR, S/O. ASEEZ, PANAMOOTTIL (H),
             MULANGADAKAM, KOLLAM, PIN - 691012

     13      MUHAMMED RAFI, S/O. ABDUL SAMAD, RAVUTHAR PARAMBU,
             MULANGADAKAM, KOLLAM, PIN - 691012

     14      MUHAMMED SHAH, S/O. SHAJAHAN, PERUMAALIL KOCHUVEED,
             PUNNATHALA, KOLLAM, PIN - 691012

     15      NASARUDHEEN, S/O. HUSSAIN KUNJU, AMAL MANZIL,
             PUNNATHALA, KOLLAM, PIN - 691012
                                                         2025:KER:1050
WP(C) NO. 240 OF 2025

                                   3




     16      NISAMUDHEEN, S/O. MUHAMMED KUNJU, RAVUTHAR PARAMBU,
             MULANGADAKAM, KOLLAM, PIN - 691012

     17      SAHIL T, S/O. THAJUDHEEN, KANDATHIL PARAMBU,
             PUNNATHALA, KOLLAM, PIN - 691012

     18      UBAID, S/O. KAMARUDHEEN, SHAKKEELA MANZIL, MEDEMUKKU,
             KAVANAD, KOLLAM, PIN - 691003

     19      SHAJAHAN, S/O. JAMALUDHEEN, KLAVE VADAKKATHIL,
             KUREEPPUZHA, KAVANAD, KOLLAM, PIN - 691003

     20      SHIHABUDHEEN,
             S/O. IBRAHIMKUTTY, FATHIMA MANZIL, IRAVIPURAM,
             KOOTTIKKADA P.O.,
             KOLLAM, PIN - 691020



             SRI JAMSHEED HAFIZ SC WAQF


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
                                                              2025:KER:1050
WP(C) NO. 240 OF 2025

                                      4




                                 JUDGMENT

AMIT RAWAL, J.

Concededly the order of the WAKF Board disposing of the interim application is appealable under Section 83 (2) of the Wakf Act. Faced with the situation, learned counsel for the petitioner seeks permission of this Court for withdrawal of the petition, with liberty to file an appeal. Ordered accordingly.

Sd/-

AMIT RAWAL JUDGE Sd/-

K. V. JAYAKUMAR JUDGE msp