Kerala High Court
Kollam Mavally Muslim Jama-Ath Rep. By ... vs Kerala State Waqf Board on 8 January, 2025
Author: Amit Rawal
Bench: Amit Rawal
2025:KER:1050
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR.JUSTICE K. V. JAYAKUMAR
WEDNESDAY, THE 8TH DAY OF JANUARY 2025 / 18TH POUSHA, 1946
WP(C) NO. 240 OF 2025
PETITIONERS:
1 KOLLAM MAVALLY MUSLIM JAMA-ATH REP. BY ITS SECRETARY
AJESH HAQUE, AGED 50 YEARS,
MULANGADAKAM, THIRUMULLAVARAM P.O,
KOLLAM, PIN - 691012
2 AJESH HAQUE, AGED 50 YEARS,
S/O. FAZAL HAQUE, JENNATH, N.N.NAGAR 119,
THIRUMULLAVARAM P.O, KOLLAM, SECRETARY,
MAVALLY MUSLIM JAMA-ATH, PIN - 691012
3 THAHA KOYA,
AGED 70 YEARS,
S/O MUHAMMED KUNJU, FATHIMA MANZIL, PUNNATHALA,
THIRUMULLAVARAM P.O, KOLLAM, PIN - 691012
BY ADVS.
P.A.ABDUL JABBAR
MUHAMMED SHAFFI
SHAHIM BIN AZIZ
RESPONDENTS:
1 KERALA STATE WAQF BOARD
REPRESENTED BY ITS CHIEF EXECUTIVE OFFICER,
V.I.P. ROAD, KALOOR, PIN - 682017
2 CHIEF EXECUTIVE OFFICER
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2
KERALA STATE WAQF BOARD,
V.I.P. ROAD, KALOOR, PIN - 682017
3 DIVISIONAL WAQF OFFICER
KERALA STATE WAQF BOARD DIVISIONAL OFFICE,
THIRUVANANTHAPURAM, ARTLEE COMFORT, NALANDA ROAD, PMG
VIKAS BHAVAN P.O., THIRUVANANTHAPURAM, PIN - 695033
4 H. SHOUKKATHALI, S/O. HUSSAIN KUNJU, S.N. MANZIL,
PUNNATHALA, KOLLAM, PIN - 691012
5 NOUSHAD M, S/O. MUHAMMED KUNJU, THEKKUM BAGAM (H),
PUNNATHALA, KOLLAM, PIN - 691012
6 THAJUDHEEN
S/O. ABDUL RAHMAN, ODAPPALLY HOUSE, THOPPIL NAGAR,
KAVANAD, KOLLAM, PIN - 691003
7 ANSAR ASEEZ, S/O. ASEEZ, KALAVARA (H), PUNNATHALA,
KOLLAM, PIN - 691012
8 A.K. ASEEM, S/O. AHAMMED KOYA, KANDATHIL (H),
THANGASSERY, KOLLAM, PIN - 691007
9 MUHAMMED SALEEM, S/O. ABDUL RASAK, THARAYIL (H),
PUNNATHALA, KOLLAM, PIN - 691012
0 ALSHAAB, S/O. SHARAFUDHREN, INCHAKKAL (H),
MULANKADAKAM, KOLLAM, PIN - 691012
11 ANSAR, S/O. ABDUL KADER, ASNA MANZIL, MILLENIUM NAGAR-
29, KAVANAD, KOLLAM, PIN - 691003
12 MUHAMMED BAKKAR, S/O. ASEEZ, PANAMOOTTIL (H),
MULANGADAKAM, KOLLAM, PIN - 691012
13 MUHAMMED RAFI, S/O. ABDUL SAMAD, RAVUTHAR PARAMBU,
MULANGADAKAM, KOLLAM, PIN - 691012
14 MUHAMMED SHAH, S/O. SHAJAHAN, PERUMAALIL KOCHUVEED,
PUNNATHALA, KOLLAM, PIN - 691012
15 NASARUDHEEN, S/O. HUSSAIN KUNJU, AMAL MANZIL,
PUNNATHALA, KOLLAM, PIN - 691012
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16 NISAMUDHEEN, S/O. MUHAMMED KUNJU, RAVUTHAR PARAMBU,
MULANGADAKAM, KOLLAM, PIN - 691012
17 SAHIL T, S/O. THAJUDHEEN, KANDATHIL PARAMBU,
PUNNATHALA, KOLLAM, PIN - 691012
18 UBAID, S/O. KAMARUDHEEN, SHAKKEELA MANZIL, MEDEMUKKU,
KAVANAD, KOLLAM, PIN - 691003
19 SHAJAHAN, S/O. JAMALUDHEEN, KLAVE VADAKKATHIL,
KUREEPPUZHA, KAVANAD, KOLLAM, PIN - 691003
20 SHIHABUDHEEN,
S/O. IBRAHIMKUTTY, FATHIMA MANZIL, IRAVIPURAM,
KOOTTIKKADA P.O.,
KOLLAM, PIN - 691020
SRI JAMSHEED HAFIZ SC WAQF
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
08.01.2025, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
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JUDGMENT
AMIT RAWAL, J.
Concededly the order of the WAKF Board disposing of the interim application is appealable under Section 83 (2) of the Wakf Act. Faced with the situation, learned counsel for the petitioner seeks permission of this Court for withdrawal of the petition, with liberty to file an appeal. Ordered accordingly.
Sd/-
AMIT RAWAL JUDGE Sd/-
K. V. JAYAKUMAR JUDGE msp