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Union of India - Section

Section 47 in The Merchant Shipping (Fire Appliances) Rules, 1969

47. Stowage of movable fire appliances.

- All movable fire appliances other than firemen's outfits, required to be provided in compliance with these rules, shall be stowed where they will be readily accessible from the spaces in which they are intended to be used and, in particular, fire extinguishers shall be stowed near the entrances to spaces in which they are intended to be used.