Gujarat High Court
Goswami Pravinpuri Manipuri S/O ... vs State Of Gujarat on 2 May, 2019
Author: Vipul M. Pancholi
Bench: Vipul M. Pancholi
R/CR.MA/8613/2019 ORDER
IN THE HIGH COURT OF GUJARAT AT AHMEDABAD
R/CRIMINAL MISC.APPLICATION NO. 8613 of 2019
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GOSWAMI PRAVINPURI MANIPURI S/O HARKHABHAI DARJI
Versus
STATE OF GUJARAT
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Appearance:
MR MANOJKUMAR K JOSHI(10427) for the Applicant(s) No. 1
SUDHANSHU A JHA(8345) for the Applicant(s) No. 1
MR LB DABHI, APP for the RESPONDENT(s) No.
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CORAM: HONOURABLE MR.JUSTICE VIPUL M. PANCHOLI
Date : 02/05/2019
ORAL ORDER
Learned advocate Mr. Jigar Gadhvi has received instructions to appear on behalf of original complainant. He is permitted to file his Vakalatnama in the Registry.
Rule returnable on 07.05.2019. Learned APP waives service of notice of Rule on behalf of respondent - State.
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