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[Cites 0, Cited by 0] [Section 261(1)] [Section 261] [Entire Act]

State of Rajasthan - Subsection

Section 261(1)(k) in Rajasthan Land Revenue Act 1956

(k)regulating the procedure of Settlement Officers in correcting errors and omissions under section 182,
(I)regulating the framing of modified proposals under section 183 (2),