Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Tamilnadu - Subsection

Section 2(xxiii) in Tamil Nadu District Municipalities Building Rules, 1972

(xxiii)"new building" means buildings coming under the categories mentioned in clauses (a) to (g) of item 1 in Appendix-I for which construction plans are to be submitted to the Executive Authority under rule 3.]