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Himachal Pradesh High Court

Gaj Raj Thakur & Others vs . State Of H.P. & Ors. on 30 June, 2022

Bench: Sabina, Satyen Vaidya

Gaj Raj Thakur & Others vs. State of H.P. & ors.

Execution Petition No.90 of 2019 .

30.06.2022 Present: Mr. Vinod Chauhan, Advocate, for the petitioners.

Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.

Mr. Neel Kamal Sharma, Advocate, for respondent No.3.

De-linked from LPA 135 of 2012.

At the request of learned counsel for the petitioners, list after six weeks.



                                                               ( Sabina )
                                                                 Judge






                                                          ( Satyen Vaidya )
                June 30, 2022 (KS)                              Judge





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