Himachal Pradesh High Court
Gaj Raj Thakur & Others vs . State Of H.P. & Ors. on 30 June, 2022
Bench: Sabina, Satyen Vaidya
Gaj Raj Thakur & Others vs. State of H.P. & ors.
Execution Petition No.90 of 2019 .
30.06.2022 Present: Mr. Vinod Chauhan, Advocate, for the petitioners.
Mr. Ashwani K. Sharma, Additional Advocate General, for the respondents/State.
Mr. Neel Kamal Sharma, Advocate, for respondent No.3.
De-linked from LPA 135 of 2012.
At the request of learned counsel for the petitioners, list after six weeks.
( Sabina )
Judge
( Satyen Vaidya )
June 30, 2022 (KS) Judge
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