Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 51] [Entire Act] State of Maharashtra - Subsection Section 51(i) in The Mumbai Metropolitan Region Specified Commodities Markets (Regulation of Location) Act, 1983 (i)regulating the grant of leave and the payment of leave salary and allowance while absent on leave:
