Supreme Court - Daily Orders
C.C.E. And S.T. Jammu And Kashmir vs M/S United Phosphorus Ltd. on 1 April, 2022
Bench: A.M. Khanwilkar, Abhay S. Oka
1
ITEM NO.7 Court 3 (Video Conferencing) SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 990/2022
(Arising out of impugned final judgment and order dated 30-08-2018
in AN No. 51902/2014 30-08-2018 in AN No. 51903/2014 30-08-2018 in
AN No. 51904/2014 30-08-2018 in AN No. 54770/2014 30-08-2018 in AN
No. 55105/2014 passed by the Customs, Excise And Service Tax
Appellate Tribunal)
C.C.E. AND S.T., JAMMU AND KASHMIR Petitioner(s)
VERSUS
M/S UNITED PHOSPHORUS LTD. Respondent(s)
( IA No.36655/2022-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.36653/2022-EX-PARTE STAY and IA No.36652/2022-
CONDONATION OF DELAY IN FILING APPEAL )
Date : 01-04-2022 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.M. KHANWILKAR
HON'BLE MR. JUSTICE ABHAY S. OKA
For Petitioner(s) Mr. N.Venkataraman LD ASG
Mr. Vikramjeet Banerjee, Ld. ASG
Mr. Mukesh Kumar Maroria, AOR
Ms. Nisha Bagchi Adv
Mr. O.P. Shukla Adv
Mr. P.V. Yogeswaran Adv
Mr. Sughosh Subramaniyam Adv
For Respondent(s) Mr. Prakash Shah,Adv
Mr. Miheer Mehta, Adv
Mr. Jasdeep Singh Dhillon , Adv
Mr. Prabhat Kumar Chaurasia, Adv
Mr. Rahul Gupta, AOR
UPON hearing the counsel the Court made the following
Signature Not Verified
O R D E R
Digitally signed by DEEPAK SINGH Date: 2022.04.02 13:16:27 IST Reason: Tag with Miscellaneous Application Nos.2043-2052 of 2020 and Diary No.12047 of 2020 along with other 2 connected cases, if any, which is stated to be listed on 29.04.2022.
List all the matters together on 29.04.2022 before the appropriate Bench.
If any matter is unready, appropriate office report be circulated for consideration.
(DEEPAK SINGH) (VIDYA NEGI) COURT MASTER (SH) COURT MASTER (NSH)