Supreme Court - Daily Orders
Meenakshi Shankaran vs Jairam Gopal Shetty on 11 December, 2014
Bench: Vikramajit Sen, Shiva Kirti Singh
CHAMBER MATTER SECTION IX
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
R.P.(C) Nos. 2741-2743/2014 In SLP(C) Nos. 14801-14803/2014
MEENAKSHI SHANKARAN Petitioner(s)
VERSUS
JAIRAM GOPAL SHETTY AND ANR Respondent(s)
(With Appln. for hearing in open court and c/delay in filing Review
petition and office report)
Date : 11/12/2014 This petition was circulated today.
CORAM :
HON'BLE MR. JUSTICE VIKRAMAJIT SEN
HON'BLE MR. JUSTICE SHIVA KIRTI SINGH
By Circulation
UPON perusing papers the Court made the following
O R D E R
Delay condoned.
The Review Petitions are dismissed in terms of the Signed Order.
(NEELAM GULATI) (SAROJ SAINI) COURT MASTER COURT MASTER (Signed order is placed on the file) Signature Not Verified Digitally signed by Usha Rani Bhardwaj Date: 2014.12.11 16:55:01 IST Reason: IN THE SUPREME COURT OF INDIA CIVIL APPELLATE JURISDICTION REVIEW PETITION (C) Nos. 2741-2743 OF 2014 IN SPECIAL LEAVE PETITION (C) Nos. 14801-14803 OF 2014 MEENAKSHI SHANKARAN Petitioner(s) VERSUS JAIRAM GOPAL SHETTY AND ANR. Respondent(s) O R D E R Delay condoned.
We have gone through the Review Petitions and the relevant documents. In our opinion, no case for review is made out.
The Review Petitions are, accordingly, dismissed.
...................J (VIKRAMAJIT SEN ........................J (SHIVA KIRTI SINGH) NEW DELHI DECEMBER 11, 2014