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Supreme Court - Daily Orders

Dharani Sugars And Chemicals Ltd vs Union Of India on 2 April, 2019

                                           1

     ITEM NO.1501                    COURT NO.5                  SECTION XVI-A
     (for Judgment)
                         S U P R E M E C O U R T O F       I N D I A
                                 RECORD OF PROCEEDINGS

                         Transfer Case (Civil)    No(s).   66/2018

     DHARANI SUGARS AND CHEMICALS LTD                           Petitioner(s)

                                          VERSUS

     UNION OF INDIA & ORS.                                      Respondent(s)

     in T.P. (C) No. 1399/2018

     (HEARD BY HON'BLE ROHINTON FALI NARIMAN AND HON'BLE VINEET SARAN, JJ.)

     WITH

     W.P.(C) No. 339/2018 (PIL-W)

     W.P.(C) No. 802/2018 (X)

     W.P.(C) No. 1086/2018 (X)

     W.P.(C) No. 1110/2018 (X)

     W.P.(C) No. 1124/2018 (X)

     W.P.(C) No. 1142/2018 (X)

     W.P.(C) No. 1138/2018 (X)

     W.P.(C) No. 1156/2018 (X)

     W.P.(C) No. 1153/2018 (X)

     W.P.(C) No. 1166/2018 (X)

     W.P.(C) No. 1206/2018 (X)

     W.P.(C) No. 1212/2018 (X)

     W.P.(C) No. 1236/2018 (X)

     W.P.(C) No. 1296/2018 (X)
Signature Not Verified


     SLP(C) No. 31421/2018 (IV-A)
Digitally signed by R
NATARAJAN
Date: 2019.04.02
15:48:44 IST
Reason:

     W.P.(C) No. 1316/2018 (X)

     W.P.(C) No. 1308/2018 (X)
                                 2

W.P.(C) No. 1359/2018 (X)

T.C.(C) No. 65/2018 in T.P. (C) No. 1404/2018 (XVI-A)

W.P.(C) No. 1363/2018 (X)

W.P.(C) No. 1364/2018 (X)

W.P.(C) No. 1374/2018 (X)

T.C.(C) No. 71/2018 in T.P. (C) No. 1283/2018 (XVI-A)

T.C.(C) No. 73/2018 in T.P. (C) No. 1285/2018 (XVI-A)

T.C.(C) No. 72/2018 in T.P. (C) No. 1284/2018 (XVI-A)

T.C.(C) No. 75/2018 in T.P. (C) No. 1287/2018 (XVI-A)

T.C.(C) No. 76/2018 in T.P. (C) No. 1288/2018 (XVI-A)

T.C.(C) No. 74/2018 in T.P. (C) No. 1286/2018 (XVI-A)

T.C.(C) No. 70/2018 in T.P. (C) No. 1403/2018 (XVI-A)

T.C.(C) No. 69/2018 in T.P. (C) No. 1402/2018(XVI-A)

T.C.(C) No. 68/2018 in T.P. (C) No. 1401/2018 (XVI-A)

T.C.(C) No. 67/2018 in T.P. (C) No. 1400/2018 (XVI-A)

W.P.(C) No. 1383/2018 (X)

W.P.(C) No. 1402/2018 (X)

W.P.(C) No. 1400/2018 (X)

W.P.(C) No. 1391/2018 (X)

W.P.(C) No. 1411/2018 (X)

W.P.(C) No. 1410/2018 (X)

W.P.(C) No. 1438/2018 (X)

W.P.(C) No. 22/2019 (X)

W.P.(C) No. 1502/2018 (X)

W.P.(C) No. 8/2019 (X)

W.P.(C) No. 9/2019 (X)

W.P.(C) No. 14/2019 (X)
                                   3


W.P.(C) No. 36/2019 (X)

W.P.(C) No. 50/2019 (X)

W.P.(C) No. 81/2019 (X)

W.P.(C) No. 117/2019 (X)

W.P.(C) No. 246/2019 (X)

W.P.(C) No. 278/2019 (X)

Date : 02-04-2019   These matters were called on for pronouncement
                    of judgment today.

For Parties:        Mr.   Rakesh Dwivedi, Sr. Adv.
                    Mr.   Vivek Shetty, Adv.
                    Mr.   Jahan Chokshi, Adv.
                    Ms.   Liz Mathew, AOR
                    Ms.   Sansriti Pathak, Adv.
                    Mr.   Eklavya Dwivedi, Adv.
                    Mr.   Navneet R., Adv.
                    Mr.   Raghav Mehrotra, Adv.
                    Mr.   Siddharth Iyer, Adv.

                    Mr.   S.B. Upadhyay, Sr. Adv.
                    Mr.   Kaustubh Shukla, AOR
                    Mr.   Ankit Pandey, Adv.
                    Mr.   Abhay Singh, Adv.
                    Mr.   Parijat Kishore, Adv.
                    Mr.   Hasan Murtaza, Adv.
                    Mr.   Nischal Gupta, Adv.

                    Mr.   Neeraj Kishan Kaul, Sr. Adv.
                    Mr.   Samar Kachwaha, Adv.
                    Ms.   Chanan Parwani, Adv.
                    Ms.   Shalini Kaul, AOR
                    Ms.   Divya Kapur, Adv.

                    Mr.   Neeraj Kishan Kaul, Sr. Adv.
                    Mr.   Pranaya Goyal, AOR
                    Mr.   Aman Gandhi, Adv.
                    Mr.   Deepak Joshi, Adv.
                    Mr.   Devanshu Sajlan, Adv.
                    Mr.   Akash Lamba, Adv.
                    Mr.   Abhishek Sharma, Adv.
                    Mr.   Yash Badkur, Adv.

                    Mr. P.S. Narasimha, Sr. Adv.
                    Mr. Ananga Bhattacharyya, Adv.
                    Mr. Rohit Rao N., Adv.
                    Devahuti Tamuli, Adv.
               4

Mr. Shourya Garg, Adv.
For M/s. Veritas Legis, AOR

Mr.   Bishwajit Dubey, Adv.
Ms.   Srideepa Bhattacharyya, Adv.
Mr.   Aditya Marwah, Adv.
Ms.   Ruchi Choudhuri, Adv.
Mr.   Manpreet Lamba, Adv.
For   M/s. Cyril Amarchand Mangaldas, AOR

Mr. Arvind Kumar Gupta, Adv.
Mrs. Purti Marwaha, Adv.
Mrs. Henna George, Adv.
Mrs. V.S. Lakshmi, Adv.
Mr. A.V. Balan, AOR

Mr. Ajay Bhargava, Adv.
Wamika Trehan, Adv.
Ms. Maithili Moondra, Adv.
Mr. E.C. Agrawala, AOR

Mr. Anand Shankar Jha, AOR
Mr. Arpit Gupta, Adv.

Mr.   Udit Kishan, Adv.
Mr.   Pulkit Deora, Adv.
Mr.   M.N. Mukunda, Adv.
For   M/s. Udit Kishan And Associates, AOR

Mr. Sudarsh Menon, AOR
Ms. Nimisha Menon, Adv.

Ms.   Pragya Ohri, Adv.
Mr.   Abhirup Dasgupta, Adv.
Mr.   Ishaan Duggal, Adv.
Mr.   Mohit D. Ram, AOR

Mr. Arvind Kumar Shukla, Adv.
Ms. Reetu Sharma, Adv.
Mr. Kunal Yadav, Adv.
Mrs. Neena Shukla, Adv.
Mr. Nihal Ahmad, Adv.
Mr. N.K. Gaur, Adv.
Mr. Hardik Luthra, Adv.
Mr. Alok Shukla, AOR

Ms. Reetu Sharma, AOR
Ms. Neena Shukla, Adv.
Ms. Rakee Garg, Adv.

Ms. Meera Mathur, AOR

Mr. Rahul Kumar, Adv.
               5

Ms. Hima Lawrence, AOR

Mr. Vikram Hegde, Adv.
Mr. Chanchal Kumar Ganguli, AOR

Mr. Naresh Kaushik, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Rahul Sharma, Adv.
Mr. Manoj Joshi, Adv.
Mr. B. Purushothama Reddy, Adv.
Mr. Omungraj Gupta, Adv.
Rebbeca Dais, Adv.
Devik Singh, Adv.
Mrs. Lalita Kaushik, AOR

Mr. P.V. Dinesh, Adv.
Ms. T.P. Sindhu, Adv.
Mr. Mukund P. Unny, Adv.
Mr. Bineesh K., Adv.
M/s. Indialaw, AOR

Mr. Som Raj Choudhury, AOR
Mr. Prashant Kumar, Adv.

Mr.   Rajesh Kr. Gautam Adv.
Mr.   Anant Gautam, Adv.
Ms.   Khushboo Aggarwal, Adv.
Mr.   Anmol Mehta, Adv.
Mr.   Rajesh Kumar-I, AOR

Mr.   Birjesh Kumar Sinha, Adv.
Mr.   Hitesh Kumar Sharma, Adv.
Ms.   Meetali Patel, Adv.
Mr.   Arvind Kumar Sharma, AOR

Mr.   Alok Dhir, Adv.
Ms.   Maneesha Dhir, Adv.
Mr.   Ashu Kansal, Adv.
Ms.   Varsha Banerjee, Adv.
Mr.   Karan Batura, Adv.
Mr.   Milan Singh Negi, Adv.
Ms.   Stuti Vatsa, Adv.
Mr.   Kunal Godhwani, Adv.
Mr.   T. V. S. Raghavendra Sreyas, AOR

Mr.   Shikhil Suri, Adv.
Mr.   Shiv Kumar Suri, AOR
Ms.   Shilpa Saini, Adv.
Ms.   Vinishma Kaul, Adv.

Mr. Prasanna S., Adv.
Mr. Aakarsh Kamra, AOR
               6

Mr.   Gaurav Aggarwal, AOR
Mr.   Suresh Dobhal, Adv.
Ms.   Sonakshi Dhiman, Adv.
Mr.   Prarthna Dogra, Adv.

Mr.   E.R. Kumar, Adv.
Mr.   D.P. Mohanty, Adv.
Ms.   Sonal Gupta, Adv.
Mr.   Ishan Nagar, Adv.
Mr.   Raghav Bansal, Adv.
For   M/s. Parekh & Co., AOR

Mr. Vipin Kumar Jai, AOR
Mr. Dushyant Parashar, Adv.
Mr. Vipul Jai, Adv.
Shailly Dinkar, Adv.

Ms.   Praveena Gautam, AOR
Mr.   Pawan Shukla, Adv.
Mr.   Jitesh P. Gupta, Adv.
Mr.   Raja Ram, Adv.

Mr.   Sanjay Kapur, AOR
Ms.   Megha Karnwal, Adv.
Mr.   Bharath Gangadharan, Adv.
Mr.   Kauser Husain, Adv.
Ms.   Shubhra Kapur, Adv.

Mr. Anil Kumar Sangal, AOR
Mr. Siddharth Sangal, Adv.
Ms. Nilanjani Tandon, Adv.

Mr.   Chandrashekhar A. Chakalabbi, Adv.
Mr.   S.K. Pandey, Adv.
Mr.   Awanish Kumar, Adv.
Mr.   Anshul Rai, Adv.
For   M/s. Dharmaprabhas Law Associates, AOR

Ms. Vandana Sehgal, AOR

Attorney General For India

Mr. Nikhil Jain, AOR

Mr. Balaji Srinivasan, AOR

Ms. Diksha Rai, AOR

Mr. Rajiv Shankar Dvivedi, AOR

Mr. Vanshdeep Dalmia, AOR

Ms. Kusum Lata, AOR
                                      7


                       Mr. Pukhrambam Ramesh Kumar, AOR

                       Mr. O. P. Gaggar, AOR

                       Ms. Astha Sharma, AOR

                       Mr. Rajesh Singh, AOR

                       Mr. Brijesh Kumar Tamber, AOR

                       Mr. Rabin Majumder, AOR

                       Dr. Vinod Kumar Tewari, AOR

                       Ms. Suruchii Aggarwal, AOR

                       Mr. Ashish Rana, AOR

                       Mr. T. Mahipal, AOR

                       Mr. Arun Aggarwal, AOR

                       Ms. Divya Roy, AOR

                       Mr. Rajesh P., AOR

                       Mrs. Anil Katiyar, AOR

                       Mr. Puneet Singh Bindra, AOR

                       Garima Bajaj, AOR

                       Mr. Abhishek Agarwal, AOR

                       Mr. Neeraj Shekhar, AOR

                       Mr. Satish Kumar, AOR

                       Mr. Divyam Agarwal, AOR

                       Mr. S. S. Shroff, AOR

                       Ms. Usha Nandini V., AOR


                                    *****

Hon'ble Mr. Justice R.F. Nariman pronounced the reportable judgment of the Bench comprising His Lordship and Hon’ble Mr. Justice Vineet Saran.

8

The transferred cases and petitions are disposed of in terms of the signed reportable judgment.

Pending applications, if any, also stand disposed of.

(R. NATARAJAN)                                  (RENU DIWAN)
COURT MASTER (SH)                             ASSISTANT REGISTRAR

(Signed reportable judgment is placed on the file)