Supreme Court - Daily Orders
Dharani Sugars And Chemicals Ltd vs Union Of India on 2 April, 2019
1
ITEM NO.1501 COURT NO.5 SECTION XVI-A
(for Judgment)
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Case (Civil) No(s). 66/2018
DHARANI SUGARS AND CHEMICALS LTD Petitioner(s)
VERSUS
UNION OF INDIA & ORS. Respondent(s)
in T.P. (C) No. 1399/2018
(HEARD BY HON'BLE ROHINTON FALI NARIMAN AND HON'BLE VINEET SARAN, JJ.)
WITH
W.P.(C) No. 339/2018 (PIL-W)
W.P.(C) No. 802/2018 (X)
W.P.(C) No. 1086/2018 (X)
W.P.(C) No. 1110/2018 (X)
W.P.(C) No. 1124/2018 (X)
W.P.(C) No. 1142/2018 (X)
W.P.(C) No. 1138/2018 (X)
W.P.(C) No. 1156/2018 (X)
W.P.(C) No. 1153/2018 (X)
W.P.(C) No. 1166/2018 (X)
W.P.(C) No. 1206/2018 (X)
W.P.(C) No. 1212/2018 (X)
W.P.(C) No. 1236/2018 (X)
W.P.(C) No. 1296/2018 (X)
Signature Not Verified
SLP(C) No. 31421/2018 (IV-A)
Digitally signed by R
NATARAJAN
Date: 2019.04.02
15:48:44 IST
Reason:
W.P.(C) No. 1316/2018 (X)
W.P.(C) No. 1308/2018 (X)
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W.P.(C) No. 1359/2018 (X)
T.C.(C) No. 65/2018 in T.P. (C) No. 1404/2018 (XVI-A)
W.P.(C) No. 1363/2018 (X)
W.P.(C) No. 1364/2018 (X)
W.P.(C) No. 1374/2018 (X)
T.C.(C) No. 71/2018 in T.P. (C) No. 1283/2018 (XVI-A)
T.C.(C) No. 73/2018 in T.P. (C) No. 1285/2018 (XVI-A)
T.C.(C) No. 72/2018 in T.P. (C) No. 1284/2018 (XVI-A)
T.C.(C) No. 75/2018 in T.P. (C) No. 1287/2018 (XVI-A)
T.C.(C) No. 76/2018 in T.P. (C) No. 1288/2018 (XVI-A)
T.C.(C) No. 74/2018 in T.P. (C) No. 1286/2018 (XVI-A)
T.C.(C) No. 70/2018 in T.P. (C) No. 1403/2018 (XVI-A)
T.C.(C) No. 69/2018 in T.P. (C) No. 1402/2018(XVI-A)
T.C.(C) No. 68/2018 in T.P. (C) No. 1401/2018 (XVI-A)
T.C.(C) No. 67/2018 in T.P. (C) No. 1400/2018 (XVI-A)
W.P.(C) No. 1383/2018 (X)
W.P.(C) No. 1402/2018 (X)
W.P.(C) No. 1400/2018 (X)
W.P.(C) No. 1391/2018 (X)
W.P.(C) No. 1411/2018 (X)
W.P.(C) No. 1410/2018 (X)
W.P.(C) No. 1438/2018 (X)
W.P.(C) No. 22/2019 (X)
W.P.(C) No. 1502/2018 (X)
W.P.(C) No. 8/2019 (X)
W.P.(C) No. 9/2019 (X)
W.P.(C) No. 14/2019 (X)
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W.P.(C) No. 36/2019 (X)
W.P.(C) No. 50/2019 (X)
W.P.(C) No. 81/2019 (X)
W.P.(C) No. 117/2019 (X)
W.P.(C) No. 246/2019 (X)
W.P.(C) No. 278/2019 (X)
Date : 02-04-2019 These matters were called on for pronouncement
of judgment today.
For Parties: Mr. Rakesh Dwivedi, Sr. Adv.
Mr. Vivek Shetty, Adv.
Mr. Jahan Chokshi, Adv.
Ms. Liz Mathew, AOR
Ms. Sansriti Pathak, Adv.
Mr. Eklavya Dwivedi, Adv.
Mr. Navneet R., Adv.
Mr. Raghav Mehrotra, Adv.
Mr. Siddharth Iyer, Adv.
Mr. S.B. Upadhyay, Sr. Adv.
Mr. Kaustubh Shukla, AOR
Mr. Ankit Pandey, Adv.
Mr. Abhay Singh, Adv.
Mr. Parijat Kishore, Adv.
Mr. Hasan Murtaza, Adv.
Mr. Nischal Gupta, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Samar Kachwaha, Adv.
Ms. Chanan Parwani, Adv.
Ms. Shalini Kaul, AOR
Ms. Divya Kapur, Adv.
Mr. Neeraj Kishan Kaul, Sr. Adv.
Mr. Pranaya Goyal, AOR
Mr. Aman Gandhi, Adv.
Mr. Deepak Joshi, Adv.
Mr. Devanshu Sajlan, Adv.
Mr. Akash Lamba, Adv.
Mr. Abhishek Sharma, Adv.
Mr. Yash Badkur, Adv.
Mr. P.S. Narasimha, Sr. Adv.
Mr. Ananga Bhattacharyya, Adv.
Mr. Rohit Rao N., Adv.
Devahuti Tamuli, Adv.
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Mr. Shourya Garg, Adv.
For M/s. Veritas Legis, AOR
Mr. Bishwajit Dubey, Adv.
Ms. Srideepa Bhattacharyya, Adv.
Mr. Aditya Marwah, Adv.
Ms. Ruchi Choudhuri, Adv.
Mr. Manpreet Lamba, Adv.
For M/s. Cyril Amarchand Mangaldas, AOR
Mr. Arvind Kumar Gupta, Adv.
Mrs. Purti Marwaha, Adv.
Mrs. Henna George, Adv.
Mrs. V.S. Lakshmi, Adv.
Mr. A.V. Balan, AOR
Mr. Ajay Bhargava, Adv.
Wamika Trehan, Adv.
Ms. Maithili Moondra, Adv.
Mr. E.C. Agrawala, AOR
Mr. Anand Shankar Jha, AOR
Mr. Arpit Gupta, Adv.
Mr. Udit Kishan, Adv.
Mr. Pulkit Deora, Adv.
Mr. M.N. Mukunda, Adv.
For M/s. Udit Kishan And Associates, AOR
Mr. Sudarsh Menon, AOR
Ms. Nimisha Menon, Adv.
Ms. Pragya Ohri, Adv.
Mr. Abhirup Dasgupta, Adv.
Mr. Ishaan Duggal, Adv.
Mr. Mohit D. Ram, AOR
Mr. Arvind Kumar Shukla, Adv.
Ms. Reetu Sharma, Adv.
Mr. Kunal Yadav, Adv.
Mrs. Neena Shukla, Adv.
Mr. Nihal Ahmad, Adv.
Mr. N.K. Gaur, Adv.
Mr. Hardik Luthra, Adv.
Mr. Alok Shukla, AOR
Ms. Reetu Sharma, AOR
Ms. Neena Shukla, Adv.
Ms. Rakee Garg, Adv.
Ms. Meera Mathur, AOR
Mr. Rahul Kumar, Adv.
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Ms. Hima Lawrence, AOR
Mr. Vikram Hegde, Adv.
Mr. Chanchal Kumar Ganguli, AOR
Mr. Naresh Kaushik, Adv.
Mr. Vardhman Kaushik, Adv.
Mr. Rahul Sharma, Adv.
Mr. Manoj Joshi, Adv.
Mr. B. Purushothama Reddy, Adv.
Mr. Omungraj Gupta, Adv.
Rebbeca Dais, Adv.
Devik Singh, Adv.
Mrs. Lalita Kaushik, AOR
Mr. P.V. Dinesh, Adv.
Ms. T.P. Sindhu, Adv.
Mr. Mukund P. Unny, Adv.
Mr. Bineesh K., Adv.
M/s. Indialaw, AOR
Mr. Som Raj Choudhury, AOR
Mr. Prashant Kumar, Adv.
Mr. Rajesh Kr. Gautam Adv.
Mr. Anant Gautam, Adv.
Ms. Khushboo Aggarwal, Adv.
Mr. Anmol Mehta, Adv.
Mr. Rajesh Kumar-I, AOR
Mr. Birjesh Kumar Sinha, Adv.
Mr. Hitesh Kumar Sharma, Adv.
Ms. Meetali Patel, Adv.
Mr. Arvind Kumar Sharma, AOR
Mr. Alok Dhir, Adv.
Ms. Maneesha Dhir, Adv.
Mr. Ashu Kansal, Adv.
Ms. Varsha Banerjee, Adv.
Mr. Karan Batura, Adv.
Mr. Milan Singh Negi, Adv.
Ms. Stuti Vatsa, Adv.
Mr. Kunal Godhwani, Adv.
Mr. T. V. S. Raghavendra Sreyas, AOR
Mr. Shikhil Suri, Adv.
Mr. Shiv Kumar Suri, AOR
Ms. Shilpa Saini, Adv.
Ms. Vinishma Kaul, Adv.
Mr. Prasanna S., Adv.
Mr. Aakarsh Kamra, AOR
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Mr. Gaurav Aggarwal, AOR
Mr. Suresh Dobhal, Adv.
Ms. Sonakshi Dhiman, Adv.
Mr. Prarthna Dogra, Adv.
Mr. E.R. Kumar, Adv.
Mr. D.P. Mohanty, Adv.
Ms. Sonal Gupta, Adv.
Mr. Ishan Nagar, Adv.
Mr. Raghav Bansal, Adv.
For M/s. Parekh & Co., AOR
Mr. Vipin Kumar Jai, AOR
Mr. Dushyant Parashar, Adv.
Mr. Vipul Jai, Adv.
Shailly Dinkar, Adv.
Ms. Praveena Gautam, AOR
Mr. Pawan Shukla, Adv.
Mr. Jitesh P. Gupta, Adv.
Mr. Raja Ram, Adv.
Mr. Sanjay Kapur, AOR
Ms. Megha Karnwal, Adv.
Mr. Bharath Gangadharan, Adv.
Mr. Kauser Husain, Adv.
Ms. Shubhra Kapur, Adv.
Mr. Anil Kumar Sangal, AOR
Mr. Siddharth Sangal, Adv.
Ms. Nilanjani Tandon, Adv.
Mr. Chandrashekhar A. Chakalabbi, Adv.
Mr. S.K. Pandey, Adv.
Mr. Awanish Kumar, Adv.
Mr. Anshul Rai, Adv.
For M/s. Dharmaprabhas Law Associates, AOR
Ms. Vandana Sehgal, AOR
Attorney General For India
Mr. Nikhil Jain, AOR
Mr. Balaji Srinivasan, AOR
Ms. Diksha Rai, AOR
Mr. Rajiv Shankar Dvivedi, AOR
Mr. Vanshdeep Dalmia, AOR
Ms. Kusum Lata, AOR
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Mr. Pukhrambam Ramesh Kumar, AOR
Mr. O. P. Gaggar, AOR
Ms. Astha Sharma, AOR
Mr. Rajesh Singh, AOR
Mr. Brijesh Kumar Tamber, AOR
Mr. Rabin Majumder, AOR
Dr. Vinod Kumar Tewari, AOR
Ms. Suruchii Aggarwal, AOR
Mr. Ashish Rana, AOR
Mr. T. Mahipal, AOR
Mr. Arun Aggarwal, AOR
Ms. Divya Roy, AOR
Mr. Rajesh P., AOR
Mrs. Anil Katiyar, AOR
Mr. Puneet Singh Bindra, AOR
Garima Bajaj, AOR
Mr. Abhishek Agarwal, AOR
Mr. Neeraj Shekhar, AOR
Mr. Satish Kumar, AOR
Mr. Divyam Agarwal, AOR
Mr. S. S. Shroff, AOR
Ms. Usha Nandini V., AOR
*****
Hon'ble Mr. Justice R.F. Nariman pronounced the reportable judgment of the Bench comprising His Lordship and Hon’ble Mr. Justice Vineet Saran.
8The transferred cases and petitions are disposed of in terms of the signed reportable judgment.
Pending applications, if any, also stand disposed of.
(R. NATARAJAN) (RENU DIWAN) COURT MASTER (SH) ASSISTANT REGISTRAR
(Signed reportable judgment is placed on the file)