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Delhi High Court - Orders

Dr Lakshmaiah Ias Study Circle vs Govt. Of Ncvt Of Delhi on 6 March, 2025

Author: Dinesh Kumar Sharma

Bench: Dinesh Kumar Sharma

                                    $~37
                                    *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                    +           W.P.(C) 17380/2024
                                                DR LAKSHMAIAH IAS STUDY CIRCLE                                                  .....Petitioner
                                                                                      Through:                 Mr.Shagun Ruhil and Mr. Karan
                                                                                                               Chopra, Advocates (VC)

                                                                                      versus

                                                GOVT. OF NCVT OF DELHI                 .....Respondent
                                                              Through: Mr.Shashi  Pratap      Singh    and
                                                                       Ms.Muskaan Garg, Advocates

                                                CORAM:
                                                HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
                                                                                      ORDER

% 06.03.2025 List on the date already fixed i.e. 24.03.2025.

DINESH KUMAR SHARMA, J MARCH 6, 2025 Dy/ht This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 06/03/2025 at 22:29:26