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Supreme Court - Daily Orders

Reliance Industries Ltd vs Ipcl Employee Association on 3 April, 2025

Author: Pamidighantam Sri Narasimha

Bench: Pamidighantam Sri Narasimha

     ITEM NO.117MM                               COURT NO.11                SECTION III

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Civil Appeal                 No(s).   14881/2024

     RELIANCE INDUSTRIES LTD                                             Appellant(s)

                                                     VERSUS

     IPCL EMPLOYEE ASSOCIATION & ANR.                                    Respondent(s)

     FOR ADMISSION and IA No.291331/2024-PERMISSION TO FILE LENGTHY LIST
     OF DATES and IA No.291333/2024-PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 291333/2024 - PERMISSION TO FILE ADDITIONAL
     DOCUMENTS/FACTS/ANNEXURES
     IA No. 291331/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES

     Date : 03-04-2025 This matter was mentioned today.

     CORAM :
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
                             HON'BLE MR. JUSTICE JOYMALYA BAGCHI

     For Appellant(s) : Mr. K. R. Sasiprabhu, AOR

     For Respondent(s) :Mr. Ashok Panigrahi, Sr. Adv.
                        Mr. Anmol Chandan, Adv.
                        Mr. Rishi Kumar Singh Gautam, AOR



                              UPON hearing the counsel the Court made the following
                                                 O R D E R

1. At the request of the learned counsel for the Appellant(s), the matter is adjourned to enable the appellant to file Rejoinder affidavit.

2. List the appeal in usual course. (INDU MARWAH) (NIDHI WASON) AR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by INDU MARWAH Date: 2025.04.03 16:50:15 IST Reason: