Supreme Court - Daily Orders
Reliance Industries Ltd vs Ipcl Employee Association on 3 April, 2025
Author: Pamidighantam Sri Narasimha
Bench: Pamidighantam Sri Narasimha
ITEM NO.117MM COURT NO.11 SECTION III
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Civil Appeal No(s). 14881/2024
RELIANCE INDUSTRIES LTD Appellant(s)
VERSUS
IPCL EMPLOYEE ASSOCIATION & ANR. Respondent(s)
FOR ADMISSION and IA No.291331/2024-PERMISSION TO FILE LENGTHY LIST
OF DATES and IA No.291333/2024-PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 291333/2024 - PERMISSION TO FILE ADDITIONAL
DOCUMENTS/FACTS/ANNEXURES
IA No. 291331/2024 - PERMISSION TO FILE LENGTHY LIST OF DATES
Date : 03-04-2025 This matter was mentioned today.
CORAM :
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
HON'BLE MR. JUSTICE JOYMALYA BAGCHI
For Appellant(s) : Mr. K. R. Sasiprabhu, AOR
For Respondent(s) :Mr. Ashok Panigrahi, Sr. Adv.
Mr. Anmol Chandan, Adv.
Mr. Rishi Kumar Singh Gautam, AOR
UPON hearing the counsel the Court made the following
O R D E R
1. At the request of the learned counsel for the Appellant(s), the matter is adjourned to enable the appellant to file Rejoinder affidavit.
2. List the appeal in usual course. (INDU MARWAH) (NIDHI WASON) AR-cum-PS Signature Not Verified COURT MASTER (NSH) Digitally signed by INDU MARWAH Date: 2025.04.03 16:50:15 IST Reason: