Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Chattisgarh - Section Section 15 in Chhattisgarh Biological Diversity Rules, 2015 15. Setup of the Board. - The administrative setup of the Board shall be sanctioned by the State Government on recommendation of the Board.
