Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 125(1)] [Section 125] [Entire Act] State of Maharashtra - Subsection Section 125(1)(v) in The Mumbai Municipal Corporation Act, 1888 (v)[ expenditure to be incurred for the purposes of Chapters IX and X] [Paragraph (v) was inserted by Maharashtra 34 of 1973, Section (11)(a).];