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[Cites 0, Cited by 0] [Section 2(5)] [Section 2] [Entire Act]

State of Bihar - Subsection

Section 2(5)(c) in Bihar Lift Irrigation Act, 1956

(c)any part of a river stream, lake,natural collection of water or natural drainage to which the State Government has applied the provisions of Part II of this Act, or of which the water has been applied or used before the passing of this Act for the purpose of any Lift Irrigation Work;