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[Cites 0, Cited by 0] [Section 24(1)] [Section 24] [Entire Act]

State of Tamilnadu - Subsection

Section 24(1)(b) in Tamil Nadu Apartment Ownership Act, 1994

(b)any fee payable under the law of registration or Court-fees for the time being in force on instruments or documents executed by, or on behalf of, or in favour of, an apartment owner or the society or the Association of Apartment owners, relating to any of the purposes of this Act.