Meghalaya High Court
Tura Law College & Anr. vs . Smti. Marbina R. Marak & Anr. on 16 July, 2019
Author: H. S. Thangkhiew
Bench: H. S. Thangkhiew
Serial No. 21
Regular List
HIGH COURT OF MEGHALAYA
AT SHILLONG
CRP No. 6 of 2018 Date of Order: 16.07.2019
Tura Law College & Anr. Vs. Smti. Marbina R. Marak & Anr.
Coram:
Hon'ble Mr. Justice H. S. Thangkhiew, Judge
Appearance:
For the Petitioner/Appellant(s) : Ms. S. Joshi, Adv. vice
Mr. K. Paul, Adv.
For the Respondent(s) : Ms. S.K. Singh, Adv. vice
Mr. R. Kar, Adv.
Ms. S. Joshi, learned counsel for the petitioner prays that the matter be adjourned for one-week due to unavailability of the arguing counsel, Mr. K. Paul. Not objected to by the learned counsel for the respondent. Prayer is allowed.
List this matter after one week.
Judge Meghalaya 16.07.2019 "D.Thabah PS"