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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

Daman and Diu - Subsection

Section 25(2)(h) in The Goa, Daman and Diu Habitual Offenders Act, 1976

(h)the working, management, control and supervision of corrective settlements including the discipline and conduct of persons placed therein;