Delhi High Court - Orders
(59) National Highways Authority Of ... vs Raiganj-Dalkhola Highways Limited on 30 May, 2023
Author: Sachin Datta
Bench: Sachin Datta
$~59 & 60
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ O.M.P. (COMM) 53/2022 & IA Nos. 709/2022, 713/2022
(59) NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Arun Kumar Verma, Sr. Adv.
alongwith Mr. Rajiv Kapoor and
Mr. Sri Kant Sharma, Advs.
versus
RAIGANJ-DALKHOLA HIGHWAYS LIMITED ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel
and Mr. Prateek Khandelwal, Advs.
+ O.M.P. (COMM) 245/2022 & IA Nos. 8807/2022, 8810/2022
(60) NATIONAL HIGHWAYS AUTHORITY OF INDIA ..... Petitioner
Through: Mr. Arun Kumar Verma, Sr. Adv.
alongwith Mr. Rajiv Kapoor and
Mr. Sri Kant Sharma, Advs.
versus
RAIGANJ DALKHOLA HIGHWAYS LTD ..... Respondent
Through: Mr. Sameer Parekh, Mr. Sumit Goel
and Mr. Prateek Khandelwal, Advs.
CORAM:
HON'BLE MR. JUSTICE SACHIN DATTA
ORDER
% 30.05.2023
List for hearing on 18.07.2023.
SACHIN DATTA, J
MAY 30, 2023/rohit
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