Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 15] [Entire Act]

State of Tamilnadu - Section

Section 39 in Tamil Nadu Societies Registration Act, 1975

39. Effect of Cancellation of Registration.

- When the registration of a registered society is cancelled, the registered society shall forthwith cease to carry on its business, except so far as may be required for the beneficial winding-up thereof, for which purpose it shall pass a special resolution and dissolve itself in the manner provided in section 41.