Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 531] [Entire Act] State of Punjab - Subsection Section 531(d) in The Punjab Municipal Act, 1999 (d)to make such inquiry, inspection, examination, measurement, valuation or survey, as may be authored or required by or under this Act or necessary for the proper administration of this Act; and
