Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 85(1)] [Section 85] [Entire Act] State of Jammu-Kashmir - Subsection Section 85(1)(b) in Jammu and Kashmir Juvenile Justice (Care and Protection of Children) Rules, 2014 (b)attending the proceedings of the Board or Committee and submitting reports as and when required ;