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[Cites 0, Cited by 0] [Section 1(3)] [Section 1] [Entire Act]

State of Punjab - Subsection

Section 1(3)(ii) in Punjab Panchayat Samitis and Zila Parishads Employees Pension and Provident Fund Rules, 2000

(ii)[ Who are appointed on or after the 1st day of July, 1999 but before 1st day of January 2004, on a whole time regular basis.] [Substituted by Notification No. G.S.R. 46/P.A.9/1994/Ss.155, 196 and 227/Amd.(1)/2012, dated 24.8.2012.]