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Delhi High Court - Orders

Shashi Kiran & Ors vs Siddharth International Public School ... on 1 March, 2021

Author: V. Kameswar Rao

Bench: V. Kameswar Rao

$~33
*       IN THE HIGH COURT OF DELHI AT NEW DELHI
+       W.P.(C) 2734/2021, CM APPL. 8151/2021
        SHASHI KIRAN & ORS.                                 ..... Petitioners
                      Through:            Counsel (appearance not given)

                           versus

        SIDDHARTH INTERNATIONAL PUBLIC SCHOOL & ANR.
                                                    ..... Respondents
                      Through: Mr.Rajesh Mohan, Adv. for R-1
                               Mr.Zahir, Adv. for R-2
        CORAM:
        HON'BLE MR. JUSTICE V. KAMESWAR RAO
                ORDER

% 01.03.2021 This matter is being heard through video-conferencing.

CM APPL. 8151/2021

Exemption allowed subject to all just exceptions. The application is disposed of. W.P.(C) 2734/2021 Issue notice. Mr.Rajesh Mohan, Advocate, accepts notice for respondent No.1 and Mr.Zahir, Advocate, accepts notice for respondent No.2.

Counter affidavit be filed within four weeks from today. Rejoinder thereto, if any, be filed within two weeks thereafter.

List on August 10, 2021.

V. KAMESWAR RAO, J MARCH 1, 2021/bh