Madhya Pradesh High Court
Jhabbu vs State Of M.P. on 8 November, 2021
Author: Gurpal Singh Ahluwalia
Bench: Gurpal Singh Ahluwalia
1 THE HIGH COURT OF MADHYA PRADESH CRA-263-2010 (JHABBU & ORS. VS. STATE OF M.P.) Gwalior, Dated: 08.11.2021 Shri Ashok Kumar Jain, learned counsel for the appellant No.1. None for the remaining appellants. Shri C.P.Singh, learned counsel for the State. As all the appellants are not represented, therefore, call this case on 09/11/2021.
(G.S. Ahluwalia) (Rajeev Kumar Shrivastava)
Judge Judge
Pj'S/-
Digitally signed by
PRINCEE BARAIYA
Date: 2021.11.08
15:25:10 -08'00'