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Madhya Pradesh High Court

Jhabbu vs State Of M.P. on 8 November, 2021

Author: Gurpal Singh Ahluwalia

Bench: Gurpal Singh Ahluwalia

1 THE HIGH COURT OF MADHYA PRADESH CRA-263-2010 (JHABBU & ORS. VS. STATE OF M.P.) Gwalior, Dated: 08.11.2021 Shri Ashok Kumar Jain, learned counsel for the appellant No.1. None for the remaining appellants. Shri C.P.Singh, learned counsel for the State. As all the appellants are not represented, therefore, call this case on 09/11/2021.



         (G.S. Ahluwalia)                            (Rajeev Kumar Shrivastava)
             Judge                                            Judge

Pj'S/-


    Digitally signed by
    PRINCEE BARAIYA
    Date: 2021.11.08
    15:25:10 -08'00'