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State of Assam - Section

Section 8 in The Assam Education Department Selection Rules, 1981

8. Receipt of applications.

- The Board shall receive the applications within the date fixed in the advertisement and no application received after the due date should be considered on any ground. A register shall be maintained showing full particulars of each application received and date of receipt of the same by the Board. The candidates will be furnished with an acknowledgement receipt of application.