Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 68A] [Entire Act] State of Uttar Pradesh - Subsection Section 68A(3) in The U.P. Minor Minerals (Concession) Rules, 1963 (3)The mining lease fora period not exceeding 10 years may be granted under this rule, as may be decided, by the State Government.
