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[Cites 0, Cited by 0] [Section 36(2)] [Section 36] [Entire Act]

State of Gujarat - Subsection

Section 36(2)(a) in The Maharaja Sayajirao University of Baroda Act, 1949

(a)direct an inquiry to be made by a competent person or persons authorised by the Syndicate in this behalf in respect of the matters referred to in subsection (1) and such other matters as may be deemed necessary and relevant;