Delhi High Court - Orders
Xxxix Rules 1 And 2 Of The Cpc) Bpi Sports ... vs Saurabh Gulati & Anr on 28 February, 2023
Author: C.Hari Shankar
Bench: C.Hari Shankar
$~15
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ C.O. (COMM.IPD-TM) 16/2021 and IA 13589/2021(Order
XXXIX Rules 1 and 2 of the CPC)
BPI SPORTS LLC ..... Petitioner
Through: Mr. Jaspreet Singh Kapur and
Mr. Mann A. Bhardwaj, Advs.
versus
SAURABH GULATI & ANR. ..... Respondents
Through: Mr. Jaspreet Singh Kapur,
Mr. Manu A. Bhardwaj and Mr. Alankar
Kirpekar, Advs. for R-1
Mr. Anurag Ahluwalia, CGSC for R-2
CORAM:
HON'BLE MR. JUSTICE C.HARI SHANKAR
ORDER
% 28.02.2023
1. Owing to paucity of time, it is not possible to take up this matter today.
2. Renotify 13th March 2023 as part heard.
C.HARI SHANKAR, J FEBRUARY 28, 2023 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:01.03.2023 15:40:18