Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Delhi High Court - Orders

Xxxix Rules 1 And 2 Of The Cpc) Bpi Sports ... vs Saurabh Gulati & Anr on 28 February, 2023

Author: C.Hari Shankar

Bench: C.Hari Shankar

                   $~15
                   *    IN THE HIGH COURT OF DELHI AT NEW DELHI
                   +        C.O. (COMM.IPD-TM) 16/2021 and IA 13589/2021(Order
                            XXXIX Rules 1 and 2 of the CPC)

                            BPI SPORTS LLC                               ..... Petitioner
                                                Through: Mr. Jaspreet Singh Kapur and
                                                Mr. Mann A. Bhardwaj, Advs.

                                                versus

                            SAURABH GULATI & ANR.                ..... Respondents
                                         Through: Mr. Jaspreet Singh Kapur,
                                         Mr. Manu A. Bhardwaj and Mr. Alankar
                                         Kirpekar, Advs. for R-1
                                         Mr. Anurag Ahluwalia, CGSC for R-2
                            CORAM:
                            HON'BLE MR. JUSTICE C.HARI SHANKAR
                                                ORDER

% 28.02.2023

1. Owing to paucity of time, it is not possible to take up this matter today.

2. Renotify 13th March 2023 as part heard.

C.HARI SHANKAR, J FEBRUARY 28, 2023 rb Signature Not Verified Digitally Signed By:SUNIL SINGH NEGI Signing Date:01.03.2023 15:40:18