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State of Gujarat - Section

Section 11 in The Gujarat Nursing Homes Registration Act, 1949

11. Expenses of local supervising authority.

- Notwithstanding anything contained in any enactment in regard to any municipal or local fund, all expenses incurred by a local supervising authority under and for the purposes of this Act and the rules and bylaws may be paid out of the municipal or local fund, as the case may be.