Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 10 in The Rajasthan Molasses Rules, 1985 10. No licence in Form M-I, M-II or M-III shall be granted for a period beyond the 31st day of March next following the date of the commencement of the licence.
