Himachal Pradesh High Court
Rashida Ansari vs . Dushyan Kumar Aggarwal on 19 May, 2022
Bench: Tarlok Singh Chauhan, Ajay Mohan Goel
Rashida Ansari Vs. Dushyan Kumar Aggarwal .
CR No. 164 of 2017 19.05.2022. Present: Mr. Deepak Kaushal, Advocate, for the petitioner.
Mr. Suneet Goel, Advocate, for the respondent.
As prayed for, list on 30.06.2022.
19th May, 2022.
(Pankaj/Chander) to (Tarlok Singh Chauhan) Judge ::: Downloaded on - 19/05/2022 20:07:25 :::CIS