Punjab-Haryana High Court
Haryana State vs Muhakam Alias Hukam And Others on 30 April, 2009
Author: Rajesh Bindal
Bench: Rajesh Bindal
In the High Court of Punjab & Haryana at Chandigarh
RFA No. 563 of 1994 (O&M)
Haryana State .. Appellant
vs
Muhakam alias Hukam and others .. Respondents
Coram: Hon'ble Mr. Justice Rajesh Bindal. Present: Mr. Lokesh Sinhal, Additional Advocate General, Haryana. Rajesh Bindal J.
For orders see detailed reasons recorded in a separate order of even date passed in RFA No. 562 of 1994 Haryana State vs Dharam and another.
30.4.2009 ( Rajesh Bindal) vs. Judge