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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 29(2)(l) in The Jammu and Kashmir State Town Planning Act, 1963

(l)the powers to be exercised by the prescribed authority with respect of appointments [ x x x ] [Omitted by Act XXI of 1978, section 5.];