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[Cites 0, Cited by 0] [Section 132(6)] [Section 132] [Entire Act]

State of Chattisgarh - Subsection

Section 132(6)(g) in The Chhattisgarh Municipal Corporation Act, 1956

(g)market dues on persons exposing goods for sale in any market or in any place belonging to or under the control of the Government or of the Corporation;