Section 31(a) in The Standards Of Weights And Measures Act, 1976

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Union of India - Subsection

Section 31(a) in The Standards Of Weights And Measures Act, 1976

(a)every weight or measure which is, or is intended to be,

(i)made or manufactured for the purpose of inter-State trade or commerce;

(ii)used, sold, distributed, delivered or otherwise transferred in the course of inter-State trade or commerce;