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[Cites 0, Cited by 0] [Section 27] [Entire Act]

Union of India - Subsection

Section 27(2) in The Biological Diversity Act, 2002

(2)The Fund shall be applied for-
(a)channeling benefits to the benefit claimers;
(b)conservation and promotion of biological resources and development of areas from where such biological resources or knowledge associated thereto has been accessed;
(c)socio-economic development of areas referred to in clause (b) in consultation with the local bodies concerned.