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[Cites 0, Cited by 0] [Section 32(6)] [Section 32] [Entire Act]

State of Tripura - Subsection

Section 32(6)(ii) in The Tripura Board of Secondary Education (Terms and Conditions of Appointment and Discipline of the Employees) Rules, 1982

(ii)a copy of the written statement of defence, if any, submitted by the employee;