Telangana High Court
K Subba Rao 3 Others vs The State Of Telangana.,Rep.,Pp And ... on 20 February, 2019
HON'BLE Dr. JUSTICE B. SIVA SANKARA RAO
CRIMINAL PETITION No.10327 of 2015
ORDER :
It is submitted by the learned Public Prosecutor that as the matter settled before the Lok Adalat on 12.12.2015, the matter can be closed.
Recording the said submission, the criminal petition is closed. Miscellaneous petitions pending, if any, in the criminal petition shall stand closed.
____________________________ Dr. B. SIVA SANKARA RAO, J 20th February 2019.
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