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[Cites 0, Cited by 0] [Section 17(2)] [Section 17] [Entire Act]

State of Punjab - Subsection

Section 17(2)(d) in The Pepsu Occupancy Tenants (Vesting of Proprietary Rights) Act, 1954

(d)the circumstances to be taken into consideration in fixing the number and amount of instalments for payment of compensation by an occupancy tenant;