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[Cites 0, Cited by 0] [Section 4(4)] [Section 4] [Entire Act]

State of Telangana - Subsection

Section 4(4)(i) in Telangana Buildings (Lease, Rent and Eviction) Control Act, 1960

(i)if the rate of rent or rental value referred to in subsection (2) does not exceed fifty rupees per mensem an increase not exceeding 56 ¼ per cent on such rate or rental value;