Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 204(1)] [Section 204] [Entire Act] State of Punjab - Subsection Section 204(1)(d) in Punjab Jail Manual, 1996 (d)leave his post or duty or the jail without delivering such key to the officer duly authorised to receive the same from him.