Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 74] [Entire Act]

State of Uttar Pradesh - Subsection

Section 74(i) in The U.P. Gram Sabha, Gram Panchayat and Bhumi Prabandhak Samiti Manual

(i)A suit under Section 208 for injunction with or without compensation and for repair of damage;