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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Punjab - Subsection

Section 2(1)(aa) in The Punjab Police Act, 2007

(aa)"Special Cell" means a Police Investigation Unit, specially dealing with the crime of particular type, like cyber crime, crime against Women and Children, crime related to Non- Resident Indians, economic offices and crime against Scheduled Castes.