Section 9 in Regulation of Fee Structure in Private Unaided School in the State
9. [ Exemption [Inserted by G.O. Ms. No. 3, Education (SE. PS. I), dated 5-1-2010.]
- The Private Unaided Schools which charge tuition fee of Rs. 12000/- (Rupees Twelve thousands only) or less annually shall be exempted from these orders].
