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[Cites 0, Cited by 0] [Section 118(2)] [Section 118] [Entire Act]

State of West Bengal - Subsection

Section 118(2)(b) in The West Bengal Panchayat Act, 1973

(b)during the absence of the Sabhapati, exercise all the powers, perform all the functions and discharge all the duties of the Sabhapati;