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[Cites 0, Cited by 3] [Section 3] [Entire Act]

Union of India - Subsection

Section 3(2) in The Payment And Settlement Systems Act, 2007

(2)The Reserve Bank may, for the purposes of exercising the powers and performing the functions and discharging the duties conferred on it by or under this Act, by regulation, constitute a Committee of its Central Board to be known as the Board for Regulation and Supervision of Payment and Settlement Systems.